Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 22 in The Calcutta Metropolitan Development Authority Act, 1972 22. Power to make regulations. - The Metropolitan Authority may make such regulations as it may think fit for the exercise of its powers and discharge of its functions under this Act.
