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State of Chattisgarh - Section
Section 277 in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008
277. Benefits.
| Benefit | Minimum No. of years for which a beneficiary should havecontributed to the Fund for becoming eligible for the benefit | |
| (1) | (2) | |
| 1. | Pension | |
| 1.1 Old Age Pension | Three Years | |
| 1.2 Family Pension | Three Years | |
| 1.3 Disability Assistance & Pension | One Year | |
| 2. | Assistance for Housing | |
| 2.1 Loan for purchase or construction of House | Five Year | |
| 2.2 Interest Subsidy for Housing Loan, takenfrom a Housing Finance Institution | Three Years | |
| 3. | Education Assistance | |
| 3.1 Scholarship | One Year | |
| 3.2 Education Loan | Five Years | |
| 3.3 Interest Subsidy for Education Loan takenfrom a Financial Institution | Three Years | |
| 3.4 Cash award to meritorious students | One Year | |
| 4. | Assistance for Income Augmentation | |
| 4.1 Loan for purchase of Tools & SmallMachines | Three Years | |
| 4.2 Interest subsidy for Supplementary Incomegenerating activities | One Year | |
| 5. | Marriage Assistance | Three Years |
| 6. | Medical Assistance | One year (Except in case of accident, in which there will be norequirement of minimum No. on years) |
| 7. | Maternity Assistance | One Year |
| 8. | Insurance Assistance | One Year |
| 8.1 Group Insurance | One Year | |
| 8.2 Assistance for payment of Insurance Premium | One Year | |
| 9. | Assistance in case of death | |
| 9.1 Funeral Assistance | Nil | |
| 9.2 Ex-gratia payment | Nil |