Arnesh Kumar @ Kr. Arnesh & Ors. vs State Of Bihar & Anr on 18 February, 2013

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Patna High Court - Orders

Arnesh Kumar @ Kr. Arnesh & Ors. vs State Of Bihar & Anr on 18 February, 2013

Bench: Kishore Kumar Mandal

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                                     Criminal Miscellaneous No.849 of 2013
                    ======================================================
                    Arnesh Kumar @ Kr. Arnesh & Ors.
                                                                        .... .... Petitioner/s
                                                    Versus
                    State Of Bihar & Anr
                                                                   .... .... Opposite Party/s
                    ======================================================
                    CORAM: HONOURABLE MR. JUSTICE KISHORE KUMAR
                    MANDAL
                    ORAL ORDER

3      18-02-2013

Both sides present.

There is silver lining in the case. The employment of the girl (opposite party no.2) appears to be the bone of contention.

Counsel for opposite party no.2 has taken a firm stand that she is not currently employed anywhere and is ready and willing to reside with her husband, if taken care of by him and the in-laws.

Counsel for the petitioner submits that he would take instruction from his client whereafter a stand shall be taken in the present proceeding whether the matter should go for conciliation between the parties.

Let this matter come up after ten days. For two weeks from today, further proceeding in connection with Complaint Case No. 1581(C) of 2012 pending in the Court SDJM, Patna shall remain stayed.

(Kishore Kumar Mandal, J) HR/-

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Patna High Court - Orders