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[Cites 0, Cited by 0] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(5) in The Coal Mines Regulations, 2017

(5)In case of opencast workings, the sirdar shall ensure that-
(a)sides of benches are kept properly dressed;
(b)stability of benches is not endangered;
(c)haul roads are kept maintained;
(d)stability of overburden dumps is not endangered; and
(e)dust control measures are implemented.