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State of Uttar Pradesh - Section

Section 4 in U.P. Technical University Act, 2000

4. [ Territorial Exercise of Powers. [Section 3 & 4 substituted by U.P. Act No. 5 of 2010. Published in U.P. Gazette, Extra., Part-1, Section (ka), dated 16th February, 2010.]

(1)The Gautambuddh Technical University, Lucknow shall in exercise of its powers under this Act have territorial jurisdiction over the Azamgarh, Allahabad, Kanpur, Gorakhpur, Jhansi, Devipatan, Faizabad, Bareilly, Lucknow, Varanasi, Chitrakutdham, Basti and Vindhyanchal Divisions.
(2)The Mahamaya Technical University, Gautambuddh Nagar shall in exercise of its powers under this Act have territorial jurisdiction over the Meerut, Saharanpur, Agra, Aligarh and Moradabad Divisions.
(3)Every college or institution other than an existing college, imparting technical education in Meerut, Saharapur, Agra, Aligarh and Moradabad Divisions of the State on the date of the commencement of the Uttar Pradesh Technical University (Amendment) Act, 2010 shall, with effect from such date as may be notified in this behalf by the State Government, be deemed to be affiliated to the Mahamaya Technical University, Gautambuddh Nagar and shall cease to be affiliated to, or associated with, the Gautambuddh Technical University, Lucknow."]