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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 4(6)(c) in Jammu and Kashmir Nursing Homes and Clinical Establishments (Registration and Licensing) Act, 1963

(c)such minimum equipment to be possessed as may be specified by the supervising authority in this behalf;