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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(1) in The Orissa Veterinary Council Rules, 1997

(1)Every person who holds a recognised veterinary qualifications included in the First and Second Schedule to the Act and resides in the State and is not otherwise disqualified shall apply to the Registrar in Form No. X duly filled in and signed by him along with Provisional/Degree/Certificate in original. Every applicant shall submit three copies of his recent passport size colour photographs along with application.