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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(d) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(d)the Principal of the State Ayurvedic College, ex-officio, when such a college is established;