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State of Tamilnadu - Section

Section 18 in Code of Regulations for Approved Nursery and Primary Schools

18.

The members of the staff including the Headmaster/Headmistress will retire at the age of 58. If they have to retire in the middle of the academic year, they will continue to be re-employed till the close of the academic year, i.e., 31st May. The Director is empowered to give extension for a period of two years only. One year at a time in respect of Headmaster/Headmistress of unrecognised Nursery/Primary Schools who attain the age of 58 in special cases provided that the services, conduct and character of the Headmaster/Headmistress are extraordinarily satisfactory and the management, also recommends and he/she is physically fit to continue in service for the period to be extended.