Supreme Court - Daily Orders
State Of U.P. vs H.C.Mathur on 3 February, 2014
Author: Chief Justice
Bench: Chief Justice
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ITEM NO.5 COURT NO.1 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A.No. 3 in
CIVIL APPEAL NO(s). 3045 OF 2010
STATE OF U.P. & ANR. Appellant (s)
VERSUS
H.C.MATHUR Respondent(s)
(With appln(s) for early hearing and prayer for interim relief and office
report)
Date: 03/02/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE RANJAN GOGOI
For Appellant(s) Mr. Irshad Ahmad,AAG
Mr. Abhisth Kumar,Adv.
Ms. Archana Singh,Adv.
For Respondent(s)/ Ms. Geetanjali Mohan,Adv.
Applicant
UPON hearing counsel the Court made the following
O R D E R
List the appeal in the month of July, 2014. I.A. for early hearing is disposed of.
[ Madhu Bala ] [ Savita Sainani ] Court Master Assistant Registrar