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Supreme Court - Daily Orders

State Of U.P. vs H.C.Mathur on 3 February, 2014

Author: Chief Justice

Bench: Chief Justice

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ITEM NO.5                   COURT NO.1             SECTION XI


              S U P R E M E     C O U R T   O F    I N D I A
                             RECORD OF PROCEEDINGS
I.A.No. 3 in
CIVIL APPEAL NO(s). 3045 OF 2010


STATE OF U.P. & ANR.                                  Appellant (s)

                   VERSUS

H.C.MATHUR                                        Respondent(s)
(With appln(s) for early hearing and prayer for interim relief and office
report)


Date: 03/02/2014    This petition was called on for hearing today.

CORAM :
          HON’BLE THE CHIEF JUSTICE
          HON’BLE MR. JUSTICE RANJAN GOGOI


For Appellant(s)    Mr. Irshad Ahmad,AAG
                            Mr. Abhisth Kumar,Adv.
                            Ms. Archana Singh,Adv.

For Respondent(s)/        Ms. Geetanjali Mohan,Adv.
   Applicant
           UPON hearing counsel the Court made the following
                               O R D E R

List the appeal in the month of July, 2014. I.A. for early hearing is disposed of.

[ Madhu Bala ] [ Savita Sainani ] Court Master Assistant Registrar