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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(w) in Punjab Regional and Town Planning and Development Act, 1995

(w)"member" means a member of the Board or a member of the Authority and includes -
(i)the Chairman and the Member Secretary, in the case of the Board; and
(ii)the Chairman, Vice-Chairman and the Chief Administrator, in the case of the Authority;
(x)"occupier" include, -