Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Jharkhand - Section Section 3A in Bihar Entertainments Tax Act, 1948 3A. [X X X] ['Section 3A' deleted by Jharkhand Amdt. Act 8 of 2005.]
