Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 224] [Entire Act] State of Uttar Pradesh - Subsection Section 224(b) in The U.P. Municipalities Act, 1916 (b)from time to time enlarge, lessen, alter the course of, cover in or otherwise improve any water-works and discontinue, dose up or remove the same;
