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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Haryana - Subsection

Section 67(2)(c) in The Haryana Children Act, 1974

(c)the circumstances in which, and the conditions subject to which, and institution may be recognised as a special school or a children's home or an observation home, and the recognition withdrawn;