Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 40W in Tamil Nadu Forest Act, 1882 40W. Other provision not effected. - The provisions of this Chapter shall be in addition to, and not in derogation of, the other provisions of this Act.
