Section 14(1) in The West Bengal State Dental Service Act, 2009.
(1)Appointment to all teaching posts in the West Bengal Dental Education Service shall be made either through direct recruitment in consultation with the [West Bengal Health Recruitment Board] [Substituted 'State Public Service Commission' by Notification Act No. 9 of 2015.], or through departmental promotion in such manner as may be prescribed:Provided that a quota shall be fixed in such manner as may be prescribed for all categories of teaching posts in the West Bengal Dental Education Service for being filled up by promotion of persons holding teaching posts in the said Service:Provided further that, for a period of [ten years] [Substituted 'five years' by Notification Act No. 9 of 2015.] from the date of coming into force of this-Act, recruitment to the teaching posts in the basic level in the West Bengal Dental Education Service shall be made from amongst the persons appointed to the West Bengal Dental Service in such manner as may, by notification, be prescribed, and on the expiry of the period as aforesaid, recruitment to the teaching posts in the basic level in the West Bengal Dental Education Service shall be made through the [West Bengal Health Recruitment Board] [Substituted 'State Public Service Commission' by Notification Act No. 9 of 2015.]:Provided also that direct recruitment to the posts of, and above, the rank of Associate Professor, within the quota fixed for such purpose, in the West Bengal Dental Education Service shall be made through the [West Bengal Health Recruitment Board] [Substituted 'State Public Service Commission' by Notification Act No. 9 of 2015.] in such manner as may be prescribed:Provided also that any person appointed to the West Bengal Dental Education Service shall, subject to such terms and conditions as may be prescribed,be eligible to apply for any such post:Provided also that direct recruitment to the posts of Assistant Professor, within the quota fixed for such purpose, in the West Bengal Dental Education Service shall be made through the [West Bengal Health Recruitment Board] [Substituted 'State Public Service Commission' by Notification Act No. 9 of 2015.] in such manner as may be prescribed:Provided also that if the exigencies of public service so require, the State Government may appoint such person to a teaching post of, and above, the basic level in the West Bengal Dental Education Service on an ad-hoc or contractual basis for a period not exceeding one year without consultation with the [West Bengal Health Recruitment Board] [Substituted 'State Public Service Commission' by Notification Act No. 9 of 2015.].
