Supreme Court - Daily Orders
Commissioner Of Income Tax-3 vs M/S Sulzer India Ltd. on 25 April, 2016
ITEM NO.78 REGISTRAR COURT. 1 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. PAWAN DEV KOTWAL
Petition(s) for Special Leave to Appeal (C) No(s). 30890/2015
COMMISSIONER OF INCOME TAX-3 Petitioner(s)
VERSUS
M/S SULZER INDIA LTD. Respondent(s)
(with office report)
Date : 25/04/2016 This petition was called on for hearing today.
For Petitioner(s)
Ms. Rita Gupta, Adv,
Mrs. Anil Katiyar,Adv.
For Respondent(s)
Mr. Yogesh K. Ahirrao, Adv.
Mr. Kunal Cheema,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent to file counter affidavit within four weeks.
List again on 8.8.2016.
(PAWAN DEV KOTWAL) Registrar Signature Not Verified Digitally signed by Hema Joshi Date: 2016.04.25 17:20:55 IST Reason: