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[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Punjab - Subsection

Section 56(1) in The Punjab Co-operative Societies Act, 1961

(1)The Registrar may, on receipt of the reference of dispute under Section 55, -
(a)decide the dispute himself; or
(b)transfer it for disposal to any person who has been invested by the Government with powers in that behalf; or
(c)refer it for disposal to one arbitrator.