Himachal Pradesh High Court
Ram Krishan vs . Govt. Of Hp & Ors. on 26 August, 2022
Bench: Sabina, Sushil Kukreja
Ram Krishan Vs. Govt. of HP & ors.
CWP No.2373 of 2021 .
26.08.2022 Present: Mr. Prashant Sharma, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for the respondents.
At the request of learned Deputy Advocate General, list after four weeks.
( Sabina ) Judge ( Sushil Kukreja ) Judge August 26, 2022 VH ::: Downloaded on - 26/08/2022 20:07:34 :::CIS