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[Cites 1, Cited by 1]

Himachal Pradesh High Court

Ram Krishan vs . Govt. Of Hp & Ors. on 26 August, 2022

Bench: Sabina, Sushil Kukreja

Ram Krishan Vs. Govt. of HP & ors.

CWP No.2373 of 2021 .

26.08.2022 Present: Mr. Prashant Sharma, Advocate, for the petitioner.

Mr. Kamal Kant, Deputy Advocate General, for the respondents.

At the request of learned Deputy Advocate General, list after four weeks.

( Sabina ) Judge ( Sushil Kukreja ) Judge August 26, 2022 VH ::: Downloaded on - 26/08/2022 20:07:34 :::CIS