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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Punjab - Subsection

Section 24(3)(d) in The Haryana and Punjab Agricultural Universities Act, 1970

(d)The Vice-Chancellor may nominate to the Board of Studies such other teachers of related subjects or sciences from the same or other colleges, as he may deem fit.