Section 19(2)(h) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971
(h)(i)the manner of registration, the period within which such registration shall be made and the fee payable therefor, under sub-section (1) of section 11;(ii)the form of declaration, the authority to whom, the date by which and the manner in which, the declaration shall be furnished under sub-section (2) of section 11;