Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 101(2)] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(2)(s) in Consumer Protection Act, 2019

(s)the manner of authentication of goods sampled in case of the National Commission under clause (c) of sub-section (2) of section 38;