Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3B(1)] [Section 3B] [Entire Act]

Union of India - Subsection

Section 3B(1)(a) in The National Highways Act, 1956

(a)make any inspection, survey, measurement, valuation or enquiry;