Section 1180(d) in Police Regulations, Bengal , 1943
(d)When an officer above the rank of Assistant Sub-Inspector who has been in the hospital during the month is transferred, this fact should be clearly entered in his last pay certificate. The relevant extract from Form "B" should be sent as soon as possible to the Superintendent of his new district who will make necessary arrangement for the recovery of the amount recoverable from him from the pay of the officers concerned.
