Section 22 in The Regional Centre for Biotechnology Act, 2016
22. Officers of Regional Centre.
- The following shall be the officers of the Regional Centre, namely:-(i)Executive Director;(ii)Deans;(iii)Sub-Deans;(iv)Associate Director (Administration);(v)Registrar;(vi)Finance Officer; and(vii)such other officers as may be declared by the Statutes to be the officers of the Regional Centre.
