Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Punjab - Section Section 26 in Panjab University Act, 1947 26. The Registrar shall prepare a list of candidates duly proposed and send it to all members of the Faculty or Faculties concerned stating the date appointed by the Chancellor on which the election will take place.
