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State of Manipur - Section

Section 28 in Manipur Land Revenue and Land Reforms Act, 1960

28. Survey numbers and villages.

- Subject to the rules made in this behalf under this Act, the survey officer may-
(a)divide the lands to which the revenue survey extends into survey numbers and group the survey numbers into villages; and
(b)recognise the existing survey numbers, reconstitute them or form new survey numbers.