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Madhya Pradesh High Court

Banti Gurjar @ Dharamveer Singh vs The State Of Madhya Pradesh on 4 October, 2019

Author: Vishal Mishra

Bench: Vishal Mishra

                                                  1                             CRA-8520-2019
                       The High Court Of Madhya Pradesh
                                  CRA-8520-2019
                       (BANTI GURJAR @ DHARAMVEER SINGH Vs THE STATE OF MADHYA PRADESH)

1
Gwalior, Dated : 04-10-2019
                   Shri Abhishek Parasar, Advocate for the appellant.
                   Shri Vikrant Sharma, Public Prosecutor for the respondent/State.

Case-diary is not available. Counsel for the State is directed to call for the case-diary by the next date of hearing.

List the case in week commencing 14.10.2019.

(VISHAL MISHRA) JUDGE vpn VIPIN KUMAR AGRAHARI 2019.10.05 12:48:56 +05'30'