Madhya Pradesh High Court
Banti Gurjar @ Dharamveer Singh vs The State Of Madhya Pradesh on 4 October, 2019
Author: Vishal Mishra
Bench: Vishal Mishra
1 CRA-8520-2019
The High Court Of Madhya Pradesh
CRA-8520-2019
(BANTI GURJAR @ DHARAMVEER SINGH Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 04-10-2019
Shri Abhishek Parasar, Advocate for the appellant.
Shri Vikrant Sharma, Public Prosecutor for the respondent/State.
Case-diary is not available. Counsel for the State is directed to call for the case-diary by the next date of hearing.
List the case in week commencing 14.10.2019.
(VISHAL MISHRA) JUDGE vpn VIPIN KUMAR AGRAHARI 2019.10.05 12:48:56 +05'30'