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[Cites 0, Cited by 0] [Section 30(1)] [Section 30] [Entire Act]

State of Gujarat - Subsection

Section 30(1)(c) in The Gujarat Veterinary Practitioners Act, 1969

(c)the honoraria which may be paid by the Council to the officers of the State Government for additional work done by them on its behalf with the previous permission of the State Government;