Section 2 in The Board and Court of Examiners of Homoeopathic and Biochemic Systems of Medicines Rules, 1965
2. Definitions.
- In these rules, unless the context otherwise requires, -(a)"Act" means the Bombay Homoeopathic and Biochemic Practitioners" Act, 1959;(b)"Presiding authority" means the President or the Chairman or any other member for the time being presiding at the meeting;(c)"Section" means the section of this Act.
