Section 18(2)(b) in The Foreign Exchange Regulation Act, 1973

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(2)(b) in The Foreign Exchange Regulation Act, 1973

(b)that the proceeds of sale of the goods exported do not represent the full export value of the goods subject to such deductions, if any, as may be allowed by the Reserve Bank; and

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Union of India - Subsection

Section 18(2)(b) in The Foreign Exchange Regulation Act, 1973