Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

Greater Bengaluru City Corporation -

Section 29(3) in Bangalore Development Authority Act, 1976

(3)The Authority or the Commissionervmay delegate any of the functions exercisable by it or him under sub-section (1) to any officer or servant of the Authority.