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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(2)(a) in The Jammu and Kashmir Electricity Act, 1997 (1940 A.D.)

(a)enter any premises or land referred to in sub-section (1) for any of the purposes mentioned therein ; or