Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36] [Entire Act] Bombay Presidency - Subsection Section 36(2) in The Bombay Canal Rules, 1934 (2)If the original order was passed by -(a)a Sub-Divisional Officer, the appeal shall lie to the Executive Engineer, or(b)the Executive Engineer, the appeal shall lie to the Superintending Engineer.
