Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 32AD(4)] [Section 32AD] [Entire Act]

Union of India - Subsection

Section 32AD(4)(b) in The Income Tax Act, 1961

(b)any plant or machinery installed in any office premises or any residential accommodation, including accommodation in the nature of a guest house;