Himachal Pradesh High Court
Dharam Singh vs . Hrtc And Ors. on 7 April, 2022
Bench: Sabina, Satyen Vaidya
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Dharam Singh Vs. HRTC and ors.
Ex.P. No. 299 of 2021 07.04.2022 Present: Mr. Rakesh Kumar, Advocate, for the petitioners.
Mr. Ajay K. Chauhan, Advocate, for the respondents.
Learned counsel for the respondents seeks more time to place on record compliance report.
List again on 01.08.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge 7th April, 2022 (sushma) ::: Downloaded on - 07/04/2022 20:14:45 :::CIS