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NCT Delhi - Section

Section 21 in DELHI COMMON EFFLUENT TREATMENT PLANTS ACT, 2000

21. Local authorities to assist

All local authorities shall render such held and assistance and furnish suchinformation to the appropriate authority as it may require for the discharge of itsfunctions, and shall make available to the appropriate authority for inspection andexamination such records, maps, plans and other documents as may benecessary for the discharge of its functions.