Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 22 in The Hastinapur Town Development Board Act, 1954 22. Provision for depreciation, reserve and other funds. - The Board shall make such provision for depreciation and for reserve and other funds as the State Government may, from time to time, direct.
