Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Delhi High Court - Orders

M/S Shubhi Communication vs Dr Sb Deepak Kumar, Commissioner Of Vat & ... on 22 December, 2022

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                             $~48
                             *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +      CONT.CAS(C) 1419/2022
                                    M/S SHUBHI COMMUNICATION                    ..... Petitioner
                                                 Through: Appearance not given (through VC)

                                                       versus

                                 DR SB DEEPAK KUMAR, COMMISSIONER OF VAT & ANR.
                                                                      ..... Respondents
                                               Through: Mr. Santosh Kumar Tripathi,
                                                        Advocate
                             CORAM:
                             HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                       ORDER
                             %                         22.12.2022

                             CM APPL. 56004/2022

Allowed, subject to all just exceptions. Accordingly, the present application stands disposed of. CONT.CAS(C) 1419/2022

1. Let another copy of the petition be served to the standing counsel for Respondents, Mr. Santosh Kumar Tripathi, for the next date of hearing. Learned counsel for the Respondent seeks time for instructions.

2. List the matter on 27.01.2023.

MANMEET PRITAM SINGH ARORA, J DECEMBER 22, 2022/rhc/ms/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:28.12.2022 21:41:55