Delhi High Court - Orders
M/S Shubhi Communication vs Dr Sb Deepak Kumar, Commissioner Of Vat & ... on 22 December, 2022
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1419/2022
M/S SHUBHI COMMUNICATION ..... Petitioner
Through: Appearance not given (through VC)
versus
DR SB DEEPAK KUMAR, COMMISSIONER OF VAT & ANR.
..... Respondents
Through: Mr. Santosh Kumar Tripathi,
Advocate
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 22.12.2022
CM APPL. 56004/2022
Allowed, subject to all just exceptions. Accordingly, the present application stands disposed of. CONT.CAS(C) 1419/2022
1. Let another copy of the petition be served to the standing counsel for Respondents, Mr. Santosh Kumar Tripathi, for the next date of hearing. Learned counsel for the Respondent seeks time for instructions.
2. List the matter on 27.01.2023.
MANMEET PRITAM SINGH ARORA, J DECEMBER 22, 2022/rhc/ms/hp Signature Not Verified Digitally Signed By:PRAMOD KUMAR VATS Signing Date:28.12.2022 21:41:55