Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Jharkhand - Subsection Section 23(11) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (11)The number of children placed under group foster care shall not exceed eight children in one unit including biological children of the foster caregiver.
