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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(1)(b) in The Orissa Supply and Sale of Stamps and Stamped Papers Rules, 1990

(b)In respect of the non-postal stamps, the indent should relate to the four months' estimated consumption, as specified below :