Section 1 in Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 2005
1. Short title, extent and commencement.
(1)This Order may be called the Motor Spirit and High Speed Diesel (Regulation of Supply, Distribution and Prevention of Malpractices) Order, 2005;(2)It extends to the whole of India;(3)It shall come into force on the date of its publication in the Official Gazette.
