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[Cites 0, Cited by 0] [Section 72(3)] [Section 72] [Entire Act]

Union of India - Subsection

Section 72(3)(c) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(c)The maximum amount of gratuity to be held over for the purpose of clause (b) shall be limited to 10 per cent of the amount of gratuity or rupees one thousand, whichever is less.