Section 4(1) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017

[Cites 0, Cited by 0] [Section 4] [Entire Act]

(1)The selection of social worker members of the Board shall be made by a selection committee consisting of the following persons, namely:-

(i) Principal District and Sessions Judge	-	Chairperson
(ii) District Collector	-	Member
(iii) Deputy Commissioner of Police/DistrictSuperintendent of Police	-	Member

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