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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Maharashtra - Subsection

Section 29(1)(e) in The Dr. Babasaheb Ambedkar Technological University Act, 1989

(e)to advise the Academic Council and Executive Council on any matter which it may deem necessary for the fulfilment of the objects of the University.