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[Cites 0, Cited by 0] [Section 157] [Entire Act]

State of Haryana - Subsection

Section 157(2) in The Haryana Motor Vehicles Rules, 1993

(2)A public service vehicle when regularly used for carrying Government mail by or under a contract with the Indian Posts and Telegraphs Department shall exhibit in conspicuous place upon a flat or a plane, surface of the vehicle the words 'MAIL' in red on the white ground, each letter being not less than 100 millimetres, in height and of a uniform thickness of 20 millimetres.