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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(2)(a) in The Rajasthan Legal Aid Rules, 1984

(a)[ The District & Sessions Judge as its Chairman] [Substituted by Dated 15.9.1988, Published in Rajpatra part IV(ga), date 13.10.1988, page 316 and again sonic words deleted by Dated 22.1.1992, Published in Rajpatra part IV(ga), date 30.1.1992, page 170];