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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(w) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972

(w)words and expression used in this Act but not defined shall have the same meaning as assigned to them in the Orissa Land Reforms Act, 1960 (Orissa Act 16 of 1960);