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Calcutta High Court

The South Point Education Society & Anr vs Chief Commissioner Of Income Tax on 13 April, 2011

Author: Indira Banerjee

Bench: Indira Banerjee

                                   ORDER SHEET
                                     W.P. No.179 of 2011
                         IN THE HIGH COURT AT CALCUTTA
                        CONSTITUTIONAL WRIT JURISDICTION
                                  ORIGINAL SIDE
                                      The South Point Education Society & Anr.
                                            -Versus-
                                      Chief Commissioner of Income Tax, Kolkata -
                                      III & Ors.

                                      Mr. J.P. Khaitan, Sr. Advocate with Mr.
                                      Agnibesh Sengupta & Mr. C.S. Das, Advocates,
                                            ...    for the petitioner.
                                      Mr. R.N. Bandyopadhyay with Mr. P.
                                      Dudharia, Advocates,
                                            ...    for the respondents.

Before The Hon'ble Justice INDIRA BANERJEE 13.04.2011 Affidavit in opposition be filed within 20th May, 2011. Affidavit in reply thereto, if any, be filed within 10th June, 2011.

The writ application be listed for hearing on 14th June, 2011.

(INDIRA BANERJEE, J.) K.Banerjee Assistant Registrar (C.R.)