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[Cites 0, Cited by 0] [Section 89(1)] [Section 89] [Entire Act]

State of Uttar Pradesh - Subsection

Section 89(1)(a) in The U.P. Minor Minerals (Concession) Rules, 1963

(a)in case of application for grant of a mining lease or prospecting licence refuse or grant the mining lease for the whole or part of the area applied for and for such period as it may consider proper.